Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(4) in The Warehousing (Development And Regulation) Registration Of Warehouses Rules, 2010 (4)The provision of Rules 3, 4 and 5 shall apply in relation to renewal of registration as they apply in relation to grant of registration.
