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[Cites 0, Cited by 0] [Section 20B(2)] [Section 20B] [Entire Act]

State of Karnataka - Subsection

Section 20B(2)(a) in The Karnataka Police Act, 1963.

(a)Subject to the provisions of section 20F, it shall decide on transfers, postings, promotions and other service related matters of officers of and below the rank of Deputy Superintendent of Police.