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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1) in The Berhampore Electric Supply Company Limited (Undertaking) Acquisition Act, 1981.

(1)For the transfer and vesting of the undertaking under section 3, the Board shall pay to the licensee in the manner provided in section 8 an amount determined as hereinafter provided.