Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2) in Tamil Nadu Rights of Persons with Disabilities Rules, 2018

(2)The order of the Secretary to Government, Welfare of the Differently Abled Persons Department on such appeal, shall be final.