Bombay High Court
Mohanbhai Nagarbhai Valand (Since ... vs Shri Vinodbhai Dalapatbhai Solanki And ... on 28 January, 2026
2-cra-427-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
varsha
CIVIL APPELLATE JURISDICTION
CIVIL REVISION APPLICATION NO. 427 OF 2018
Mohanbhai Nagarbhai Valand (since ... Applicants
deceased) through Lrs Smt Gajaraben
Mohanbhai Valand and Ors
vs.
Shri Vinodbhai Dalapatbhai Solanki and Ors ... Respondents
Digitally
signed by
VARSHA
VARSHA VIJAY
Mr. Sagar Batavia i/b. Angad Giri for the Applicants.
VIJAY RAJGURU
RAJGURU Date:
2026.01.29
13:05:19
+0530
Mr. Shubham Jangam i/b. Mr. Girish Agrawal for Respondent Nos. 1
and 2.
CORAM : GAURI GODSE, J.
DATED : 28th JANUARY 2026
ORDER:
1. Learned counsel for the applicants submits that the suit is already disposed of rendering this civil revision application infructuous.
2. The civil revision application is disposed of as infructuous.
(GAURI GODSE, J.) Page no. 1 of 1 ::: Uploaded on - 29/01/2026 ::: Downloaded on - 29/01/2026 20:39:49 :::