Delhi High Court - Orders
Centeral Vigilance Commission vs Walmart India Pvt Ltd on 1 April, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 642/2018
CENTERAL VIGILANCE COMMISSION ..... Appellant
Through: Ms. Tatini Basu and Mr. Kumar
Shashank, Advocates
versus
WALMART INDIA PVT LTD ..... Respondent
Through: Ms Shally Bhasin and Mr Chaitanya
Safaya, Advocates
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 01.04.2024
1. Learned counsel for the Appellant prays for and is permitted to comply with the order dated 21st August, 2023 at least a week prior to the next date of hearing.
2. List on 6th August, 2024.
ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J APRIL 1, 2024/rhc This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/04/2024 at 23:19:40