Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Maharashtra - Subsection Section 73(1) in The Maharashtra Irrigation Act, 1976 (1)The Scheme shall come into force on such date as the Appropriate Authority may, by notification in the Official Gazette, appoint and shall have effect as if it were enacted in this Act.
