Himachal Pradesh High Court
Dharm Singh vs . State Of Hp & Another on 4 May, 2022
Bench: Sabina, Satyen Vaidya
Dharm Singh vs. State of HP & another .
CWP No.2335 of 2022 04.05.2022 Present: Mr. Devender K. Sharma, Advocate, for the petitioner.
Mr. Ranjan Sharma, Additional Advocate General, for the respondents.
Notice. Mr. Ranjan Sharma, learned Additional Advocate General, accepts notice on behalf of the respondents and seeks time to file reply.
List again on 29th August, 2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge May 04, 2022 (VH/PS) ::: Downloaded on - 05/05/2022 20:05:24 :::CIS