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Supreme Court - Daily Orders

Lissie Medical Institutions vs Commissioner Of Income Tax on 27 November, 2014

     ITEM NO.99                              REGISTRAR COURT. 2                     SECTION IIIA

                                     S U P R E M E C O U R T O F              I N D I A
                                             RECORD OF PROCEEDINGS


                                             BEFORE THE REGISTRAR M K HANJURA

     Civil Appeal                   No(s).    5091/2013

     LISSIE MEDICAL INSTITUTIONS                                                  Appellant(s)

                                                          VERSUS

     COMMISSIONER OF INCOME TAX                                                   Respondent(s)

     (with office report)


     Date : 27/11/2014 This appeal was called on for hearing today.


     For Appellant(s)                        Ms.Sadhvi Mohindru,adv.
                                             Mr. V. K. Monga,Adv.


     For Respondent(s)                       Mr.Parnam Prabhakar,adv.
                                             Mrs. Anil Katiyar,Adv.



                             UPON hearing the counsel the Court made the following
                                                O R D E R

The office report is that the learned counsel for the parties have already filed the statement of case. Viewed in that context,the matter shall be processed for listing before the Hon'ble Court under the rules.

(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2014.11.29 11:53:17 IST Reason: