Supreme Court - Daily Orders
Lissie Medical Institutions vs Commissioner Of Income Tax on 27 November, 2014
ITEM NO.99 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Civil Appeal No(s). 5091/2013
LISSIE MEDICAL INSTITUTIONS Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
(with office report)
Date : 27/11/2014 This appeal was called on for hearing today.
For Appellant(s) Ms.Sadhvi Mohindru,adv.
Mr. V. K. Monga,Adv.
For Respondent(s) Mr.Parnam Prabhakar,adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report is that the learned counsel for the parties have already filed the statement of case. Viewed in that context,the matter shall be processed for listing before the Hon'ble Court under the rules.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2014.11.29 11:53:17 IST Reason: