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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(9)(d) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(d)change by any competent statutory authority in any condition or covenant of any consent or clearances or approval or licence available or obtained for the project; or