Section 34(2)(c) in The Goa Civil Courts Act, 1965

[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Goa - Subsection

Section 34(2)(c) in The Goa Civil Courts Act, 1965

(c)every proceeding pending before any Court, of Julgado immediately before the commencement of this Act shall, on such commencement, stand transferred to the corresponding court of Junior Civil Judge; and

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State of Goa - Subsection

Section 34(2)(c) in The Goa Civil Courts Act, 1965