Supreme Court - Daily Orders
K Murugendran vs K Dakshayani Kumar on 8 September, 2021
Bench: Vineet Saran, V. Ramasubramanian
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO.842 OF 2021
in
SPECIAL LEAVE PETITION (C) NO.6207 OF 2021
K MURUGENDRAN PETITIONER(S)
VERSUS
K DAKSHAYANI KUMAR RESPONDENT(S)
O R D E R
We have carefully gone through the review petition and the connected papers. We find no merit in the review petition and the same is accordingly dismissed.
...................J. (VINEET SARAN) ...................J. (V. RAMASUBRAMANIAN) New Delhi;
September 08, 2021 Signature Not Verified Digitally signed by Rachna Date: 2021.09.13 17:05:26 IST Reason: ITEM NO.1004 SECTION IV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No.842/2021 in SLP(C) No.6207/2021 (Arising out of impugned final judgment and order dated 06-05-2021 in SLP(C) No.6207/2021 passed by the Supreme Court Of India) K MURUGENDRAN Petitioner(s) VERSUS K DAKSHAYANI KUMAR Respondent(s) (FOR ADMISSION) Date : 08-09-2021 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE VINEET SARAN HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
Pending application(s), if any, stands disposed of.
(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) (BRANCH OFFICER) AR-CUM-PS (signed order is placed on the file)