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State of Punjab - Section

Section 43 in Punjab Urban Planning and Development Authority Building Rules, 2013

43. Waste water pipes.

- A waste water pipe from a bath, sink (not being a slope sink), bidet or lavatory basin and pipe for carrying water directly shall:
(i)not discharge as to cause dampness in the walls or the foundation of a building; and
(ii)if it discharges into a drain, be disconnected from the drain by a trapped gully with a suitable grating above the level of the water in the trap.