Section 3 in The Tuticorin Port Trust (Licensing of Stevedores) Regulations, 2010
3. Definitions.
- In these regulations, unless the context otherwise requires, -(i)"Act" means the Major Port Trusts Act, 1963;(ii)"Board" means the Board of Trustees of the Port of Tuticorin as constituted under the Act;(iii)"Chairman" means Chairman of the Board;(iv)"Form" means the form annexed to these regulations;(v)"Stevedore" means the firm licensed by the Authority under these regulations for stevedoring work in the Port.(vi)"Traffic Manager" means the Officer for the time being in charge of the Traffic Department of the Tuticorin Port Trust.
