Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(i) in Tamil Nadu Non-Resident Tamil's Welfare Act, 2011 (i)for the payment of financial assistance to a member who suffers permanent physical disability, which incapacitated him to attend any work for his livelihood;
