Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(3) in The Indian Museum Act, 1910 (3)The nominated Trustees shall, save as herein otherwise provided, hold office for a period of three years:Provided that the authority nominating a Trustee may extend his term of office for one or more like periods.
