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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in Orissa Economiser Inspection Administrative Rules, 1952

(2)The register maintained under Clause (a) of Sub-rule (1) shall consist of two parts. In part I shall be entered the economisers registered in the State and in part II shall be entered the economisers transferred from another State.