Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 21 in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

21. Meetings.

- The meetings of the farmers organisation and the managing committee thereof shall be at such intervals, by such procedure, and with such quorum, as may be prescribed.