Section 1 in The East Punjab Moveable Property (Requisitioning) Act, 1947
1. Short title, extent and commencement.
(1)This Act may be called the East Punjab Movable Property (Requisitioning) Act, 1947.(2)It extends to the whole of the [Punjab] [Substituted for the words 'East Punjab' by the Adaptation of Laws Order, 1950.].(3)It shall come into force atone
