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[Cites 0, Cited by 1] [Section 57(1)] [Section 57] [Entire Act]

Nagpur Province - Subsection

Section 57(1)(k) in The City of Nagpur Corporation Act, 1948

(k)the management and maintenance of all municipal water-works and the construction and maintenance of new works and means for providing a sufficient supply of suitable water for public and private purposes;