Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Haryana - Subsection

Section 60(2)(c) in Faridabad Complex Administration Building Rules, 1989

(c)Such drains within the built area shall be either Hard Cast Iron pipes or shall be encased with 15 centimetres of cement concrete of M150 all round if any other pipe is used.