Jammu & Kashmir High Court
Citizen Cooperative Bank Officer vs Addl/ Asstt Provident Fund ... on 31 January, 2022
Author: Puneet Gupta
Bench: Puneet Gupta
Sr. No. 63
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
(Through Virtual Mode)
WP (C) No. 1838/2021
Citizen Cooperative Bank Officer .....Appellant(s)/Petitioner(s)
Association
Through: Mr. Parveen Kapahi, Advocate.
Vs
Addl/ Asstt Provident Fund Commissioner ..... Respondent(s)
J&K Employees Provident Fund Office
Through: Mr. Dewakar Sharma, Dy. AG.
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
Objections be filed within four weeks.
List on 24.03.2022.
( Puneet Gupta ) Judge Jammu 31.01.2022 Bunty