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Jammu & Kashmir High Court

Citizen Cooperative Bank Officer vs Addl/ Asstt Provident Fund ... on 31 January, 2022

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                      Sr. No. 63

        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU
                               (Through Virtual Mode)

                                                WP (C) No. 1838/2021


Citizen Cooperative Bank Officer                      .....Appellant(s)/Petitioner(s)
Association


                         Through: Mr. Parveen Kapahi, Advocate.


                   Vs

Addl/ Asstt Provident Fund Commissioner                         ..... Respondent(s)
J&K Employees Provident Fund Office

                         Through: Mr. Dewakar Sharma, Dy. AG.


Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                     ORDER

Objections be filed within four weeks.

List on 24.03.2022.

( Puneet Gupta ) Judge Jammu 31.01.2022 Bunty