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State of Uttar Pradesh - Section

Section 23 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

23. Intervals between meetings [Rule 110 (9), U.P.Z.A. & L.R. Rules].

- The Bhumi Prabandhak Samiti may meet at such intervals as may be deemed expedient but not less than three times in a year, to transact its business. It must, however, meet once between May 15 and June 15 for taking decisions regarding letting out of land in good time before the start of the next Fasli year. The accounts, registers and the up-to-date records of all the property of the Bhumi Prabandhak Samiti shall be put up at least twice a year before the Samiti for its information.