Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 151] [Entire Act] State of Andhra Pradesh - Subsection Section 151(v) in Andhra Pradesh Rules Under the Registration Act, 1908 (v)At the head of each deposition the document to which it pertains together with the book, volume and year shall when practicable, be noted.