Punjab-Haryana High Court
Haryana Urban Development Authority vs Raghubir Singh And Others on 17 March, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A.No.416 of of 2006(O&M) and
X-objection No.118-CI of 2006
Haryana Urban Development Authority
....Appellant
Versus
Raghubir Singh and others
....Respondents.
CORAM: Hon'ble Mr.Justice Rajesh Bindal. Present:- Mr.Jitender Dhanda, Advocate, for the appellant.
Mr.H.S.Hooda, Advocate General, Haryana, with Mr.Lokesh Sinhal, Addl. Advocate General, Haryana. Mr.Jaswant Jain & Mr.Ajay Jain, Advocates, for the cross-objector/respondent. RAJESH BINDAL J For orders see detailed reasons recorded in a separate order of even date passed in R.F.A.No.788 of 2006 titled Kirpal Singh versus Government of Haryana and others.
March , 2009 (Rajesh Bindal) mamta-II Judge