Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Gujarat - Subsection Section 33(8) in The Gujarat Agricultural Produce Markets Act, 1963 (8)the collection and dissemination of information regarding matters relating to crop statistics and marketing of the agricultural produce notified under Section 6;
