- The power to recognise a school as a primary school rests with the Deputy Inspector of Schools. In case of girls' schools the power rests with the Deputy Inspectress of Schools.(G. O. on. 4319, dated the 21st November 1958 and no 3780 dated the 29th September 1959.)Note. - In the case of Primary Sanskrit Schools the power of recognition rests with the Sub-divisional Education Officer acting on the recommendation of the inspecting staff for Sanskrit studies. If there is a difference of opinion between the recognising authority and the inspecting officer for Sanskrit studies the matter should be referred to the District Education Officer.(Government Resolution no, 724-E., dated the 30th January 1929.)
