Bombay High Court
Ness Nusli Wadia vs The State Of Maharashtra And Anr on 27 August, 2018
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 2830 OF 2018
Ness Nusli Wadia ....Petitioner
V/S
The State Of Maharashtra And Anr. ....Respondent
Mr.A.H.Ponda i/by.Ashish Raghuvanshi For Petitioner Ms.S.D.Shinde - APP for the State.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 27th August, 2018 P.C. :
Mentioned at 05.00 p.m. At the request of learned advocate for the petitioner, Stand over to 17/09/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 27/08/2018 ::: Downloaded on - 30/08/2018 21:40:46 :::