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Bengal Presidency - Section

Section 88 in The Bengal Embankment Act, 1882

88. Collector may delegate any of his powers to a Deputy Collector. -

A Collector may delegate any of his powers under this Act to a Deputy Collector; but from any order passed by a Deputy Collector to whom powers have been so delegated an appeal shall lie to the Collector if presented within thirty days of the date of the order.Every such delegation of power shall be reported to the Commissioner of the Division.