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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(1) in The Ajmer Abolition of Intermediaries and Land Reforms Rules, 1955

(1)Simple interest at two and half percent per annum from the date of vesting to the date of payment shall also be paid along with each annual instalment on the amount of each instalment paid.