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[Cites 0, Cited by 0] [Section 5A] [Entire Act]

State of Rajasthan - Subsection

Section 5A(2) in Rajasthan Land Revenue (Land Records) Rules, 1957

(2)During the period of probation, specified above, each probationer trainee may be required to pass Patwar Examination and to undergo such training as may be specified by the Government from time to time.