Section 24(1) in Tamil Nadu Handloom and Handloom Silk Weaving Workers Social Security and Welfare Scheme, 2006
(1)The Secretary or any other officer authorised in this behalf by the Board shall, on an application in Form XV from a registered manual worker, sanction a sum not exceeding Rs. 500 (Rupees five hundred only) as an assistance towards reimbursement of cost of spectacles.
