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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Assam - Subsection

Section 34(1)(a) in Assam Public Procurement Act, 2017

(a)procurement of readily available commercial-off-the-shelf goods that are not specially produced to the particular description of the procuring entity and for which there is an established market; or