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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(c) in Chhattisgarh Rice Custom Milling Order, 2016

(c)"Custom Milling" means conversion of paddy procured under Price Support Scheme of the Central or State Government or any of its agency into rice by millers as per norms fixed by the Government of India for each kharif Marketing Season;