Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(1)(i) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(i)the imposition of penalty on candidates using unfair means or interfering in the examinations conducted by the Institute;