Jammu & Kashmir High Court - Srinagar Bench
Saifuddin Soz vs Pritam Singh Oberoi And Ors on 2 December, 2022
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Sr. No. 01
Supplementary Cause List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
RP No. 59/2022
CM No. 4509/2022
Saifuddin Soz ...Petitioner(s)/Appellant(s)
Through: Mr. G. A. Lone, Advocate with Mr. Mujeeb Andrabi, Advocate
Vs.
Pritam Singh Oberoi and Ors. ...Respondent(s)
Through:
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JAVED IQBAL WANI, JUDGE
ORDER
02.12.2022 When this matter was taken up for consideration, Mr. G. A. Lone, learned counsel appearing for the review petitioner, submits that the orders passed in the appeal, of which review is sought, have arisen out of the Judgment of Single Bench, passed by one of us (Magrey, CJ).
In view of above, it shall not be appropriate for this Bench to consider this matter.
List this matter on 09.12.2022, before the Bench, of which one of us (Magrey, CJ) is not a member.
(JAVED IQBAL WANI) (ALI MOHAMMAD MAGREY)
JUDGE CHIEF JUSTICE
SRINAGAR:
02.12.2022
"Mohammad Yasin Dar"
MOHAMMAD YASIN DAR
2022.12.03 16:37
I attest to the accuracy and
integrity of this document