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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(8) in The Railway Passengers (Cancellation of Ticket and Refund of Fare) Rules, 2015

(8)No refund of fare shall be admissible on RAC e-tickets in case the ticket is not cancelled or TDR not filed on-line upto thirty minutes before the scheduled departure of the train.