Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 200(2)] [Section 200] [Entire Act] State of Telangana - Subsection Section 200(2)(xxix) in Telangana District Boards Act, 1955 (xxix)the guidance of Government and Board officials in all matters connected with the administration of this Act and for settling their mutual relations;