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Delhi High Court - Orders

Ministry Of Petroleum & Natural Gas vs Hardy Exploration & Production (India) ... on 16 May, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~31
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 93/2019 and IA No.153/2019
                                                MINISTRY OF PETROLEUM & NATURAL GAS..... Petitioner
                                                              Through: Mr. K.R. Sasiprabu, Mr. Anurag
                                                                       Ahluwalia and Mr. Tushar Bhardwaj,
                                                                       Advs.
                                                              versus

                                                HARDY EXPLORATION & PRODUCTION (INDIA) INC
                                                                                          ..... Respondent
                                                            Through: Ms. Avlokita Rajvi and Mr. Samarth
                                                                     Madan, Advs. (through v/c)

                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                                                      ORDER

% 16.05.2023 Hon'ble Judge is not holding Court today. List on 11.09.2023.

BY ORDER COURT MASTER MAY 16, 2023 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 09:23:45