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State of Odisha - Section

Section 10 in The Orissa Air (Prevention and Control of Pollution) Rules, 1983

10. Report of the Government Analyst.

- When a sample of any air or emission has been sent for analysis to laboratory established by the State Government, the Government Analyst shall analyse the samples and submit to the Board a report of the result of such analysis in triplicate in Form V.Charter-X State Air Laboratory