Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 95 in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984 95. Scope. - The provisions of this Chapter shall apply to an applicant who is eligible to commute action of his pension after medical examination.
