Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] Union of India - Subsection Section 99(3) in The Aircraft Rules, 1937 (3)The fee shall be paid by crossed Indian Postal Order or Demand Draft drawn in favOur of the Pay and the Accounts Office, Director General of Civil Aviation Ministry of Civil Aviation, New Delhi.
