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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Goa - Subsection

Section 68(8) in Goa Prisons Rules, 2006

(8)The Medical Officer shall also subsequently enter, or have entered the following:(i)Details of the vaccination given and the result;(ii)Admission to and discharge from hospital on every occasion, with the disease for which admitted;(iii)Admission to and discharge from the convalescent group;