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State of Goa - Section

Section 17 in The Goa, Daman and Diu Weights and Measures (Enforcement) Act, 1968

17. Prohibition of quoting price, or expressing quantity, of any article otherwise than in terms of standard weight or measure.

- No person shall, in any transaction for trade or commerce, quote the price, or express the quantity, of any article otherwise than in terms of the standard weight or measure.