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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(iv) in The Maharashtra Municipal Corporations Act, 1949

(iv)to a public trust, society or company registered exclusively for medical and educational purposes, under the Maharashtra Public Trusts Act or the Societies Registration Act, 1860, or the Maharashtra Co-operative Societies Act, 1960 or the Companies Act, 2013 as the case may be; or