Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Madhya Pradesh - Subsection Section 7(6) in The M.P. Grazing Rules, 1986 (6)[ Transit grazing licence may be valid only for the journey and for the period for which it is issued, the licence shall be deposited with the Range Officer, Range Assistant or the Beat Guard within 24 hours of reaching the destination.
