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[Cites 0, Cited by 0] [Section 153(2)] [Section 153] [Entire Act]

Union of India - Subsection

Section 153(2)(d) in The Coal Mines Regulations, 2017

(d)the wet bulb temperature in any working place does not exceed 33.5 degrees centigrade, and where the wet bulb temperature exceeds 30.5 degrees centigrade, arrangements are made to ventilate the same with a current of air moving at a speed of not less than one meter per second; and