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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Andhra Pradesh - Subsection

Section 42(2) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(2)The Officer so authorised shall return packets and the marked copies of the Voters List for a year and shall then, unless otherwise directed by the order of an authority competent to decide election disputes, cause them to be destroyed.