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State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

11. Transitory Provision.

- The Permanent Committee and Fee Fixation Committee constituted by the Government, Vide G.O.Ms.No. 90 & 91 Higher Education Department dated 22-12-2003 and existing at the commencement of these Rules shall continue to discharge all the functions assigned to the AFRC under these rules till the Government constitutes the AFRC