Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] Union of India - Subsection Section 65(1) in The Oil Mines Regulations, 2017 (1)The petroleum storage tanks shall be located in dyked enclosures with roads all around the enclosure and all dyked enclosures shall be provided with proper discharge system to prevent accumulation of oil or water in the enclosures.
